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[Cites 0, Cited by 0] [Section 2A(2)] [Section 2A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2A(2)(a) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(a)the slate Government shall appoint interim officers of the Universities . (other than the Chancellor) and shall constitute interim authorities of such Universities, in such manner as it thinks fit;