Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act] State of Jammu-Kashmir - Subsection Section 11(2)(e) in The Jammu and Kashmir Energy Conversation Act, 2011 (e)recommend to the Government the particulars required to be displayed on label on equipment or on appliances and manner of their display under clause (f) of section 12 ;