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State of Tamilnadu - Section

Section 20 in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Rules, 1959

20. Urinals to conform to public health requirements.

- Urinals other than those connected with an efficient water-borne sewage system, and urinals in a beedi industrial premises wherein more than two hundred and fifty employees are ordinarily employed shall comply with the requirements of the Public Health Authority.