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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(2) in Rajasthan Legislative Assembly Members (Travelling & Daily Allowances) Rules, 1964

(2)The hours of departure and arrival shall be noted n the columns for the purpose, fractions of a mile in the total of the claims for a particular journey shall not be charged for.