Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76] [Entire Act] State of Odisha - Subsection Section 76(f) in The Orissa Grama Panchayats Election Rules, 1965 (f)If only a single candidate is nominated, he shall be declared elected forthwith;
