Supreme Court - Daily Orders
Union Of India And Ors. vs Dayal Bist And Ors. on 7 April, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.28 COURT NO.13 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
6821/2017
(Arising out of impugned final judgment and order dated 22/06/2016
in WP No. 1919/2016 passed by the High Court Of M.P. At Indore)
UNION OF INDIA AND ORS Petitioner(s)
VERSUS
DAYAL BIST AND ORS Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 07/04/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Ranjit Kumar,SG
Ms. Rashmi Malhotra,Adv.
Mr. Raj Bahadur Yadav,Adv.
Mr. Shreekant N. Terdal,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag with SLP(C)No. 30621 of 2011 etc. (Madhu Bala) (Veena Khera) Court Master Court Master Signature Not Verified Digitally signed by MADHU BALA Date: 2017.04.08 10:26:00 IST Reason: