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Supreme Court - Daily Orders

Union Of India And Ors. vs Dayal Bist And Ors. on 7 April, 2017

Bench: Adarsh Kumar Goel, Uday Umesh Lalit

     ITEM NO.28                                  COURT NO.13                  SECTION IVA

                                 S U P R E M E C O U R T O F            I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s)               for   Special      Leave   to   Appeal     (C)......CC     No(s).
     6821/2017

     (Arising out of impugned final judgment and order dated 22/06/2016
     in WP No. 1919/2016 passed by the High Court Of M.P. At Indore)

     UNION OF INDIA AND ORS                                                 Petitioner(s)

                                                      VERSUS

     DAYAL BIST AND ORS                                                     Respondent(s)
     (With appln. (s) for c/delay in filing SLP)


     Date : 07/04/2017 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                           HON'BLE MR. JUSTICE UDAY UMESH LALIT

     For Petitioner(s)                  Mr.   Ranjit Kumar,SG
                                        Ms.   Rashmi Malhotra,Adv.
                                        Mr.   Raj Bahadur Yadav,Adv.
                                        Mr.   Shreekant N. Terdal,Adv.

     For Respondent(s)

                            UPON hearing the counsel the Court made the following
                                               O R D E R

Tag with SLP(C)No. 30621 of 2011 etc. (Madhu Bala) (Veena Khera) Court Master Court Master Signature Not Verified Digitally signed by MADHU BALA Date: 2017.04.08 10:26:00 IST Reason: