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[Cites 0, Cited by 0] [Section 235(1)] [Section 235] [Entire Act]

State of Haryana - Subsection

Section 235(1)(b) in Haryana Municipal Corporation Act, 1994

(b)jut or project into or encroach upon any drain or open channel in any street so as in any way to interfere with the use or proper working of such drain or channel or to impede the inspection or cleaning thereof.