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State of Bihar - Section

Section 4 in Bihar Shatabdi Unorganized Sector Workers and Artisans Social Security Scheme 2011

4.

This scheme shall apply to all workers and artisans falling in the age group of 18 to 65 years as on the 1st July of the calendar year in which the accident occurred.Provided that, this scheme shall not apply to the persons who are covered under centrally sponsored Aam Aadmi Bima Yojana (AABY).Provided further that, the scheme shall not apply to the construction workers registered under the Building and other Construction Workers (Conditions of Service) Act, 1996 and Rules made there under.