Delhi High Court - Orders
Warner Bros. Entertainment Inc vs Http.//Tamilrockers.Ws & Ors on 17 September, 2020
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM)369/2019, I.As. 8217/2020 & 8218/2020
WARNER BROS. ENTERTAINMENT INC.
..... Plaintiff
Through: Ms. Disha Sharma, Adv.
versus
HTTP.//TAMILROCKERS.WS & ORS.
..... Defendants
Through: Mr. Abhay Prakash Sahay, CGSC
with Mr. Anshuman, GP, Ms. Mannu
Singh and Ms. Indira Goswami,
Advs. for D-26 & D-27
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 17.09.2020 This matter is being heard through video-conferencing. I.A. 8218/2020 (for exemption) Exemption allowed subject to all just exceptions. Application stands disposed of. I.A. 8217/2020 (by plaintiff under Order I Rule 10 CPC) List this application for the consideration of Joint Registrar on September 30, 2020.
V. KAMESWAR RAO, J SEPTEMBER 17, 2020/aky