Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(g) in The Tea Companies (Acquisition And Transfer Of Sick Tea Units) Act, 1985 (g)"tea companies" means the companies (being companies as defined in the Companies Act, 1956 (1 of 1956). specified in column (3) of the First Schedule;
