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[Cites 0, Cited by 0] [Section 28B(11)] [Section 28B] [Entire Act]

State of Rajasthan - Subsection

Section 28B(11)(c) in The Rajasthan Administrative Service Rules, 1954

(c)such lists shall be sent to the Appointing Authority together with Annual Confidential Reports/Annual Performance Appraisal Reports and other Service Records of all the candidates included in the lists as also of those not selected, if any.]