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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Uttarakhand - Subsection

Section 27(6) in The Uttarakhand Police Act, 2007

(6)The Superintendent of Police may, with the previous permission of the State Government, delegate any of the powers and functions conferred on him by or under this Act , to an Assistant or Deputy Superintendent of Police.