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[Cites 0, Cited by 0] [Section 87(1)] [Section 87] [Entire Act]

State of Rajasthan - Subsection

Section 87(1)(l) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(l)accompanying juveniles or children where ever possible, from the office of the Board to observation home, special home, children's home or fit person, as the case may be; and