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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(f) in Andhra Pradesh Allopathic Private Medical Care Establishments (Registration and Regulation) Rules, 2007

(f)As soon as an application is filed, a temporary registration certificate in Form-Ill annexed to these rules shall be issued for a period of ninety days from the date of issue to the Applicant-Establishment.