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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(3) in Tamil Nadu Nuclear Installations (Regulation of Buildings and Use of Land) Act, 1978

(3)"exclusion area", in relation to a nuclear installation, means such area, within 1.6 kilometers from any portion of the boundary of such installation, as may be specified by the Government by notification;