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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(e) in The Orissa Nurses and Midwives Registration Act, 1938

(e)"midwife" means a person who has been granted a diploma of midwifery recognised by the Council or who has been registered under Clause (b) of Sub-section (2) of Section 10;