Delhi High Court - Orders
Harjeet Kaur Chawla vs Bma Wealth Creators Pvt Ltd on 28 November, 2023
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 4/2022
HARJEET KAUR CHAWLA
..... Appellant
Through: Mr. Gautam Prabhakar, Adv.
versus
BMA WEALTH CREATORS PVT LTD
..... Respondent
Through: None.
CORAM:
JOINT REGISTRAR (JUDICIAL) BHAWANI SHARMA
ORDER
% 28.11.2023 CM No. 61198/2023 (for service of respondent through publication) Learned counsel for appellant seeks an adjournment on the ground that he has moved the other application for change of address. Heard. Allowed.
Renotify on 19.02.2024.
BHAWANI SHARMA JOINT REGISTRAR (JUDICIAL) NOVEMBER 28, 2023/yo This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/12/2023 at 21:32:03