Chattisgarh High Court
Rajesh Kumar Agrawal vs State Of Chhattisgarh And Anr on 1 December, 2015
Author: Prashant Kumar Mishra
Bench: Prashant Kumar Mishra
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
WPC No. 846 of 2015
• Balram Rathore S/o Jawahar Lal Aged About 32 Years R/o
Baikunthpur, Behind Geeta Bhawan, Raut Gali, Raigarh, District
Raigarh (Chhattisgarh)
---- Petitioner
Versus
1. State Of Chhattisgarh Through : The Secretary, Urban Administration
Department, Mahanadi Bhawan, Naya Raipur (Chhattisgarh).
2. Municipal Corporation, Raigarh, Through Commissioner, Municipal
Corporation, Raigarh, District Raigarh (Chhattisgarh).
---- Respondent
And WPC No. 850 Of 2015 • Rajesh Kumar Agrawal S/o Late Mamanchand Aged About 47 Years R/o Itwari Bazar, Raigarh, District Raigarh (Chhattisgarh)
---- Petitioner Vs
1. State Of Chhattisgarh S/o Through : The Secretary, Urban Administration Department, Mahanadi Bhawan, Naya Raipur (Chhattisgarh)
2. Municipal Corporation, Raigarh, Through Commissioner, Municipal Corporation, Raigarh, District Raigarh (Chhattisgarh)
---- Respondent And WPC No. 896 Of 2015 • Kishor Kumar Purushwani S/o Late Bhuramal Purushwani Aged About 47 Years R/o Sindhi Colony, Beladala Road, Raigarh, District Raigarh, Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Urban Administration Department, Mahanadi Bhawan, Naya Raipur, (Chhattisgarh)
2. Municipal Corporation, Raigarh, Through Commissioner, Municipal Corporation, Raigarh, District Raigarh, (Chhattisgarh)
---- Respondent And WPC No. 929 Of 2015 • Lakhi Ram S/o Late Nachanmal Aged About 70 Years R/o Chakradhar Nagar, Sindhi Colony Raigarh, Dsitrict Raigarh Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Thropugh The Secretary, Urban Administration Department, Mahanadi Bhawan, Naya Raipur Chhattisgarh
2. Municipal Corporation Raigarh Through Commissioner Municipal Corporation Raigarh District Raigarh Chhattisgarh
---- Respondent And WPC No. 1023 Of 2015 • Ashok Kumar Agrawal S/o Late Mamanchand Aged About 59 Years R/o Purani Kachhari, Raigarh, District Raigarh (Chhattisgarh)
---- Petitioner Vs
1. State Of Chhattisgarh Through : The Secretary, Urban Administration Department , Mahanadi Bhawan, Naya Raipur (Chhattisgarh)
2. Municipal Corporation Raigarh, Through Commissioner, Municipal Corporation, Raigarh, District Raigarh (Chhattisgarh)
---- Respondent And WPC No. 1021 Of 2015 • Purushottam Das Agrawal S/o Late Chandrabhan Agrawal Aged About 61 Years R/o Mani Bhawan, Vikas Nagar, Gali No. 3, Kotra Road, Raigarh, Civil And Revenue District Raigarh (Chhattisgarh)
---- Petitioner Vs
1. State Of Chhattisgarh Through: The Secretary, Urban Administration Department, Mahanadi Bhawan, Naya Raipur (Chhattisgarh)
2. Municipal Corporation, Raigarh, Through Commissioner, Municipal Corporation, Raigarh, District Raigarh (Chhattisgarh)
---- Respondent And WPC No. 1167 Of 2015 • Dhanraj Mankani S/o Late Lalchand Mankani Aged About 52 Years R/o Pakki Kholi, Sindhi Colony, Raigarh, District Raigarh, (Chhattisgarh)
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Urban Administration Department, Mahanadi Bhawan, Naya Raipur, (Chhattisgarh)
2. Municipal Corporation, Raigarh, Through The Commissioner, Municipal Corporation, Raigarh, District Raigarh, (Chhattisgarh)
---- Respondent And WPC No. 1560 Of 2015 • Dharmendra Guru S/o Late Shri Rajaram Guru, Aged About 48 Years R/o Kirodimal Colony, Raigarh, District Raigarh Chhattsigarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Urban Administration Department, Mahanadi Bhawan, Naya Raipur Chhattsigarh
2. Municipal Corporation Raigarh, Through Commissioner, Municipal Corporation, Raigarh, District Raipur Chhattsigarh
---- Respondent And WPC No. 1557 Of 2015 • Yadulal Choudhary S/o Late Shri Shobnath Choudhary, Aged About 60 Years R/o Kotra Road, Chuna Bhatti Chowk, Raigarh, District Raigarh Chhattisgarh
---- Petitioner Vs
1. State Of Chhattisgarh Through The Secretary, Urban Administration Department, Mahanadi Bhawan, Naya Raipur Chhattsigarh
2. Municipal Corporation, Raigarh, Through Commissioner, Municipal Corporation, Raigarh, District Raigarh Chhattsigarh
---- Respondents For Petitioner Shri Sunil Verma, Advocate For Respondent/State Shri Shashank Thakur, GA For Respondent/Corporation Shri Sudeep Agrawal, Advocate Hon'ble Shri Justice Prashant Kumar Mishra Order On Board 01/12/2015
1. In view of the statement made by the learned counsel for the Municipal Corporation that the amount of premium and rent has already been reduced and the subject structure has already been demolished, the writ petition has been rendered infructuous.
2. If any part of the cause of action still survives, the petitioners would be at liberty to move afresh before this Court.
3. Accordingly, the writ petitions are dismissed, subject however to above observation.
Sd/-
JUDGE PRASHANT KUMAR MISHRA Nirala