(4A)[ transfer any department, institution, centre or other unit of research or specialised studies, situated within or without the State together with its teaching and non-teaching staff, laboratory, and library and other equipment for teaching and research and all rights, interests, titles and liabilities vested in it to another University or statutory authority within or without the State subject to such condition, as may be agreed upon between the University and the transferee University or statutory authority;] [Clause (4A) was inserted by Maharashtra 19 of 1987, section 2.]
