Section 2(1)(iv) in Gujarat Closed Textile Undertakings (Nationalisation) Act, 1986

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(iv)any other bank, being a scheduled bank as defined in clause (a) of Section 2 of the Reserve Bank of India Act, 1934 (2 of 1934);

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