Rajasthan High Court - Jaipur
Kirloskar Technologies Pvt. Ltd vs Rajasthan Medical Services ... on 18 December, 2020
Author: Indrajit Mahanty
Bench: Chief Justice
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Arbitration Application No. 34/2019
Kirloskar Technologies Pvt. Ltd.
----Petitioner
Versus
Rajasthan Medical Services Corporation Limited
----Respondent
For Petitioner(s) : Mr. Punit Singhvi, through VC For Respondent(s) : Mr. Nikhil Simolote on behalf of Mr. RB Mathur, through VC HON'BLE THE CHIEF JUSTICE Order 18/12/2020 List on 15.01.2021, as prayed.
(INDRAJIT MAHANTY),CJ BRIJ MOHAN GANDHI /Pravesh/5 (Downloaded on 18/12/2020 at 09:56:53 PM) Powered by TCPDF (www.tcpdf.org)