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[Cites 0, Cited by 0] [Section 13(8)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(8)(e) in Annamalai University Act, 2013

(e)ensure that the registers of buildings, lands, furniture and equipments are maintained upto date and that stock checking is conducted, of equipments and other consumable materials in all offices, special centres, specialized laboratories;