Gujarat High Court
Shree Traders vs Indequip Engineering Ltd. on 28 August, 2018
Author: Paresh Upadhyay
Bench: Paresh Upadhyay
C/FA/804/2002 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/FIRST APPEAL NO. 804 of 2002
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SHREE TRADERS
Versus
INDEQUIP ENGINEERING LTD.
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Appearance:
MR DHARMESH V SHAH, ADVOCATE for the APPELLANT
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CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY
Date : 28/08/2018
ORAL ORDER
Issue fresh notice to the respondents returnable on 03.10.2018.
Direct service is permitted. It would be open to serve the respondent through Registered Post.
(PARESH UPADHYAY, J) SHRIJIT PILLAI/43 Page 1 of 1