Bombay High Court
Pr. Commissioner Of Income Tax 7 vs Navi Mumbai Sez Pvt Ltd on 26 August, 2022
Bench: Dhiraj Singh Thakur, Abhay Ahuja
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL(IT) NO. 947 OF 2018
Pr. Commissioner Of Income Tax 7 ....APPELLANTS
V/S
Navi Mumbai Sez Pvt Ltd ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE DHIRAJ SINGH THAKUR & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 26th August, 2022 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 21/10/2022 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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