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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(ad) in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012

(ad)"Course" includes programs and courses of studies imparted in the formal mode and / or in the informal (non-formal) / distance education mode and / or in the virtual campus in the institution, college, school and/ or Study Centre of the University.