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Delhi High Court - Orders

Microsoft India (R&D) Pvt. Ltd vs Deputy Commissioner Of Income Tax & Anr on 27 September, 2021

Author: Manmohan

Bench: Manmohan, Navin Chawla

                              $~7-12 & 14-17
                              *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +    W.P.(C) 688/2019 & CM APPL. 3025/2019
                                   MICROSOFT INDIA (R&D) PVT. LTD.              ..... Petitioner
                                                    Through: Mr.Nageswar Rao & Ms.Deepika
                                                             Agarwal, Advs.
                                                    versus
                                   DEPUTY COMMISSIONER OF INCOME TAX & ANR.
                                                                                    ..... Respondents
                                                    Through: Ms.Mansie Jain, Adv. for Mr.Ruchir
                                                             Bhatia, Sr. Standing Counsel.
                              +    W.P.(C) 1009/2019 & CM APPL. 4568/2019
                                   MICROSOFT INDIA (R&D) PVT. LTD.             ..... Petitioner
                                                   Through: Mr.Nageswar Rao & Ms.Deepika
                                                            Agarwal, Advs.
                                                   versus
                                   DEPUTY COMMSSIONER OF INCOME TAX & ANR.
                                                                                     ..... Respondent
                                                   Through: Ms.Mansie Jain, Adv. for Mr.Ruchir
                                                            Bhatia, Sr. Standing Counsel.

                              +    W.P.(C) 991/2019 & CM APPL. 4476/2019
                                   MICROSOFT INDIA (R&D) PVT. LTD.                      ..... Petitioner
                                                    Through: Mr.Nageswar Rao & Ms.Deepika
                                                             Agarwal, Advs.
                                                    versus
                                   DEPUTY COMMISSIONER OF INCOME TAX & ANR.
                                                                                   ..... Respondents
                                                    Through: Ms.Mansie Jain, Adv. for Mr.Ruchir
                                                             Bhatia, Sr. Standing Counsel.
                              +    W.P.(C) 993/2019
                                   MICROSOFT INDIA (R&D) PVT. LTD.                      ..... Petitioner
                                                    Through: Mr.Nageswar Rao & Ms.Deepika
                                                             Agarwal, Advs.
                                                    versus
                                   DEPUTY COMMISSIONER OF INCOME TAX & ANR.
                                                                                   ..... Respondents



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:29.09.2021
16:33:14
                                                     Through:    Ms.Mansie Jain, Adv. for Mr.Ruchir
                                                                Bhatia, Sr. Standing Counsel.

                              +   W.P.(C) 995/2019
                                  MICROSOFT INDIA (R&D) PVT. LTD.            ..... Petitioner
                                                   Through: Mr.Nageswar Rao & Ms.Deepika
                                                            Agarwal, Advs.

                                              versus
                                  DEPUTY COMMISSIONER OF INCOME TAX & ANR.
                                                                             ..... Respondents
                                              Through: Ms.Mansie Jain, Adv. for Mr.Ruchir
                                                       Bhatia, Sr. Standing Counsel.

                              +   W.P.(C) 3444/2021 & CM APPL. 10467/2021
                                  M/S MICROSOFT INDIA R AND D PVT. LTD                ..... Petitioner
                                                  Through: Mr.Nageswar Rao & Ms.Deepika
                                                           Agarwal, Advs.
                                                  versus
                                  PRINCIPAL COMMISSIONER OF INCOME TAX -4 & ANR.
                                                                                 ..... Respondents
                                                  Through: Ms.Mansie Jain, Adv. for Mr.Ruchir
                                                           Bhatia, Sr. Standing Counsel.

                              +   W.P.(C) 3377/2021 & CM APPL. 10256/2021
                                  MICROSOFT INDIA R AND D PVT LTD                 ..... Petitioner
                                                  Through: Mr.Nageswar Rao & Ms.Deepika
                                                           Agarwal, Advs.
                                                  versus
                                  PRINCIPAL COMMISSIONER OF INCOME TAX-4 & ANR.
                                                                                 ..... Respondents
                                                  Through: Ms.Mansie Jain, Adv. for Mr.Ruchir
                                                           Bhatia, Sr. Standing Counsel.

                              +   W.P.(C) 3389/2021 & CM APPL. 10276/2021
                                  M/S MICROSOFT INDIA (R AND D) PVT. LTD.   ..... Petitioner
                                                  Through: Mr.Nageswar Rao & Ms.Deepika
                                                           Agarwal, Advs.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:29.09.2021
16:33:14
                                                  versus
                                    PRINCIPAL COMMISSIONER OF INCOME TAX -4 & ANR.
                                                                                ..... Respondent
                                                 Through: Ms.Mansie Jain, Adv. for Mr.Ruchir
                                                          Bhatia, Sr. Standing Counsel.

                              +     W.P.(C) 3472/2021 & CM APPL. 10520/2021
                                    MICROSOFT INDIA (R AND D) PVT. LTD.                 ..... Petitioner
                                                    Through: Mr.Nageswar Rao & Ms.Deepika
                                                             Agarwal, Advs.
                                                    versus
                                    PRINCIPAL COMMISSIONER OF INCOME TAX - 4 & ANR.
                                                                                   ..... Respondents
                                                    Through: Ms.Mansie Jain, Adv. for Mr.Ruchir
                                                             Bhatia, Sr. Standing Counsel.

                              +     W.P.(C) 3539/2021 & CM APPL. 10705/2021
                                    M/S MICROSOFT INDIA R AND D PVT LTD                   ..... Petitioner
                                                    Through: Mr.Nageswar Rao & Ms.Deepika
                                                               Agarwal, Advs.
                                                    versus
                                    PRINCIPAL COMMISSIONER OF INCOME TAX 4 & ANR.
                                                                                     ..... Respondents
                                                    Through: Ms.Mansie Jain, Adv. for Mr.Ruchir
                                                               Bhatia, Sr. Standing Counsel.
                                    CORAM:
                                    HON'BLE MR. JUSTICE MANMOHAN
                                    HON'BLE MR. JUSTICE NAVIN CHAWLA
                                                    ORDER

% 27.09.2021 The petitions have been heard by way of video conferencing. Learned counsel for the petitioner states that the issue involved in the present batch of matters is covered by the judgment of this Court in PCIT vs. Headstrong Services India (P.) Ltd., 125 taxman.com 262. He also states that he has filed his written submission in W.P.(C) No.1009/2019.

Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:29.09.2021 16:33:14

However, Mr.Ruchir Bhatia, learned counsel for the respondents is stated to be in personal difficulty. The respondents are directed to file their written submission within four weeks.

List on 14th December, 2021.

The order be uploaded on the website forthwith. Copy of the order be also forwarded to the learned counsel through e-mail.

MANMOHAN, J NAVIN CHAWLA, J SEPTEMBER 27, 2021/rv Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:29.09.2021 16:33:14