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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(b) in The U.P. Foodgrains (Procurement and Regulation of Trade) Order, 1982

(b)from any place in the border area to any other place in that area except under and in accordance with a permit issued by the State Government or the Regional Food Controller of the border area concerned being obtained in this behalf: