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[Cites 0, Cited by 0] [Section 367] [Entire Act]

State of Maharashtra - Subsection

Section 367(1) in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

(1)Every candidate in an election to the Senate by the constituency of registered graduates shall, before nomination, deposit with the Registrar a sum of Rs. 250/- in cash. The candidate shall not be deemed to duly nominated unless the said deposit has been made.