Delhi High Court - Orders
Sharp Business Systems (India) Private ... vs Union Of India & Ors on 28 April, 2022
Author: Rajiv Shakdher
Bench: Rajiv Shakdher, Manoj Kumar Ohri
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6716/2021
SHARP BUSINESS SYSTEMS (INDIA) PRIVATE LIMITED
..... Petitioner
Through: Ms Kavita Jha, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr Vijay Joshi with Mr Vicky
Kumar, Advocates for UOI.
Mr Harpreet Singh, Sr. Standing Counsel with
Ms Suhani Mathur, Advocate.
CORAM:
HON'BLE MR JUSTICE RAJIV SHAKDHER
HON'BLE MR JUSTICE MANOJ KUMAR OHRI
ORDER
% 28.04.2022 [Physical Hearing/Hybrid Hearing (as per request)]
1. Since we are not sitting in the regular Bench, it is not possible to hear the matter today.
2. Accordingly, list the matter on 17.10.2022.
RAJIV SHAKDHER, J MANOJ KUMAR OHRI, J APRIL 28, 2022 / tr Click here to check corrigendum, if any Signature Not Verified Signed By:VIPIN KUMAR RAI Signing Date:06.05.2022 19:15:01