Bombay High Court
Echjay Forgings Private Limited vs Union Of India Through Secratery, ... on 29 March, 2023
Author: Abhay Ahuja
Bench: Nitin Jamdar, Abhay Ahuja
34-WP-963-2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 963 OF 2023
Echjay Forgings Pvt. Ltd. )...Petitioner
V/s.
The Union of India and Others )...Respondents
Mr. Jas Sanghavi i/b. PDS Legal, Advocate for the Petitioner.
Mr. Subir Kumar a/w. Ms. Kavita a/w. Ms. Kashish, Advocate
for the Respondents.
CORAM : NITIN JAMDAR AND
ABHAY AHUJA, JJ.
DATE : 29 MARCH 2023 P.C. The learned Counsel appears for the Respondents and seeks time to take instructions and file reply. 2 Stand over to 27 April 2023.
(ABHAY AHUJA, J.) (NITIN JAMDAR, J.)
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