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Bombay High Court

Echjay Forgings Private Limited vs Union Of India Through Secratery, ... on 29 March, 2023

Author: Abhay Ahuja

Bench: Nitin Jamdar, Abhay Ahuja

                                                            34-WP-963-2023.doc


       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               CIVIL APPELLATE JURISDICTION

                      WRIT PETITION NO. 963 OF 2023

 Echjay Forgings Pvt. Ltd.                   )...Petitioner
        V/s.
 The Union of India and Others               )...Respondents

 Mr. Jas Sanghavi i/b. PDS Legal, Advocate for the Petitioner.
 Mr. Subir Kumar a/w. Ms. Kavita a/w. Ms. Kashish, Advocate
 for the Respondents.

                               CORAM : NITIN JAMDAR AND
                                       ABHAY AHUJA, JJ.

DATE : 29 MARCH 2023 P.C. The learned Counsel appears for the Respondents and seeks time to take instructions and file reply. 2 Stand over to 27 April 2023.



           (ABHAY AHUJA, J.)                 (NITIN JAMDAR, J.)




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