Bombay High Court
Rubabuddin Shaikh vs The Central Bureau Of Investigation And ... on 30 April, 2019
Bench: Indrajit Mahanty, A.M. Badar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPEAL NO. 641 OF 2019
Rubabuddin Shaikh ....Appellant
V/S
The Central Bureau Of Investigation And Ors ....Respondent
CORAM : INDRAJIT MAHANTY &
A.M. BADAR, JJ
DATE : 30th April, 2019
P.C. :
Due to paucity of time the matter is adjourned for 24/06/2019. Ad-interim relief if any to continue till then. Stand over to 24/06/2019.
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