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Bombay High Court

Rubabuddin Shaikh vs The Central Bureau Of Investigation And ... on 30 April, 2019

Bench: Indrajit Mahanty, A.M. Badar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                    CR. APPEAL NO. 641 OF 2019

 Rubabuddin Shaikh                                         ....Appellant
             V/S
 The Central Bureau Of Investigation And Ors            ....Respondent
        CORAM :                INDRAJIT MAHANTY &
                               A.M. BADAR, JJ
      DATE :                   30th April, 2019
 P.C. :

Due to paucity of time the matter is adjourned for 24/06/2019. Ad-interim relief if any to continue till then. Stand over to 24/06/2019.

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