Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Arunachal Pradesh - Section

Section 102 in Arunachal Pradesh Goods Tax Act, 2005

102. Setting up of check-posts and barriers.

- The Government may, by notification in the Official Gazette, set up check-posts or barriers, or both, at any place in Arunachal Pradesh with a view to preventing evasion of tax and other dues payable under this Act.