Section 17(6) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009
(6)If the parent or guardian, as the case may be, fails to come and take charge of the juvenile on the appointed date, the juvenile shall be taken to his parent or guardian by the escort of the juvenile police unit; and in case of a girl, she shall be escorted by a female escort, who shall hand over her custody to her parent/ guardian.
