Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Entire Act] Constitution Article Section 14 in THE CONSTITUTION (FIRST AMENDMENT) ACT, 1951 14. Addition of Ninth Schedule.- After the Eighth Schedule to the Constitution, the following Schedule shall be added, namely:-"Ninth Schedule[Article 31-B]
