Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(xliii) in The Gas Cylinders Rules, 2016 (xliii)"permanent gas" means a gas whose critical temperature is below -10°C that is to say a gas which cannot be liquefied under any pressure at a temperature above -10°C;
