Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73] [Entire Act] State of Rajasthan - Subsection Section 73(c) in The Ajmer Abolition of Intermediaries and Land Reforms Rules, 1955 (c)by exhibiting copies thereof at some conspicuous place in the estate or near the land affected by the notice.
