Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] NCT Delhi - Subsection Section 2(g) in The Delhi Minorities Commission Act, 1999 (g)"Minority Community" for the purpose of this Act, means a Comminute notified as such by the Central Government as per provisions of the National Commission for Minorities Act, 1992;
