Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act] Bengal Presidency - Subsection Section 47(2)(b) in The Calcutta Hackney-Carriage Act, 1919 (b)if, upon his appearance, the Registering Officer finds that he is not a fit person to drive the hackney-carriage, or