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[Cites 0, Cited by 0] [Section 36(8)] [Section 36] [Entire Act]

State of West Bengal - Subsection

Section 36(8)(f) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(f)require the owner or any member of staff of the clinical establishment to authenticate such copies and make such copies available to the Supervisory Authority at free of cost.