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Supreme Court - Daily Orders

Sushma Berlia vs M/S Kumar Brothers on 6 March, 2025

     ITEM NO.118                          COURT NO.8                 SECTION XVI

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Civil Appeal             No(s).   411-414/2025

     SUSHMA BERLIA                                                   Appellant(s)

                                                 VERSUS
     M/S KUMAR BROTHERS & ORS.                                       Respondent(s)

     Date : 06-03-2025 These appeals were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE M.M. SUNDRESH
                         HON'BLE MR. JUSTICE K.V. VISWANATHAN

     For Appellant(s)              Mr. H.L. Tiku, Sr. Adv.
                                   Mr. Ashok K. Mahajan, AOR
                                   Ms. Yashmeet, Adv.

     For Respondent(s)             Mr. Kunal Vajani, Adv.
                                   Mr. Sumit Goel, Adv.
                                   Mr. Biswajit Kumar, Adv.
                                   Mr. Ishan Nagar, Adv.
                                   Ms. Apurba Pattanayak, Adv.
                                   Ms. Aditi, Adv.
                                   M/S. Parekh & Co., AOR

                                   Mr. Gaurav Agrawal, Sr. Adv.
                                   Mr. Arjun Garg, AOR
                                   Ms. Sagun Srivastava, Adv.
                                   Mr. Saaransh Shukla, Adv.

                                   Mr. Kunal Verma, AOR
                                   Ms. Yugandhara Pawar Jha, Adv.
                                   Ms. Yasha Goyal, Adv.
                                   Ms. Aayushi Agarwal, Adv.

                          UPON hearing the counsel the Court made the following
                                             O R D E R

List the appeals on 27th March, 2025.

(ASHA SUNDRIYAL) (POONAM VAID) DEPUTY REGISTRAR ASSISTANT REGISTRAR Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2025.03.07 18:35:04 IST Reason: