Supreme Court - Daily Orders
Sushma Berlia vs M/S Kumar Brothers on 6 March, 2025
ITEM NO.118 COURT NO.8 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 411-414/2025
SUSHMA BERLIA Appellant(s)
VERSUS
M/S KUMAR BROTHERS & ORS. Respondent(s)
Date : 06-03-2025 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.M. SUNDRESH
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Appellant(s) Mr. H.L. Tiku, Sr. Adv.
Mr. Ashok K. Mahajan, AOR
Ms. Yashmeet, Adv.
For Respondent(s) Mr. Kunal Vajani, Adv.
Mr. Sumit Goel, Adv.
Mr. Biswajit Kumar, Adv.
Mr. Ishan Nagar, Adv.
Ms. Apurba Pattanayak, Adv.
Ms. Aditi, Adv.
M/S. Parekh & Co., AOR
Mr. Gaurav Agrawal, Sr. Adv.
Mr. Arjun Garg, AOR
Ms. Sagun Srivastava, Adv.
Mr. Saaransh Shukla, Adv.
Mr. Kunal Verma, AOR
Ms. Yugandhara Pawar Jha, Adv.
Ms. Yasha Goyal, Adv.
Ms. Aayushi Agarwal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the appeals on 27th March, 2025.
(ASHA SUNDRIYAL) (POONAM VAID) DEPUTY REGISTRAR ASSISTANT REGISTRAR Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2025.03.07 18:35:04 IST Reason: