Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Rajasthan - Subsection

Section 50(1)(vi) in Rajasthan Panchayati Raj (Election) Rules, 1994

(vi)if it is so damaged or mutiliated that its identity as genuine ballot paper cannot be established.