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State of Bihar - Section

Section 1 in Bihar Collection of Statistics (Work-stoppages resulting from Industrial and Labour Disputes) Rules, 1973

1. Short title.

- These rules may be called the Bihar Collection of Statistics [Work-stoppages] [Vide, S.O. 1728, dated 23rd November 1976, published in Bihar Gazette, Extraordinary, dated November 23, 1976:-'In the said rules in rule 1 and sub-rule (XI) of rule 2, rule, 6 and cover page, for the word <b><span style='font-family:Ankit'><font size=+1>^^dk;Z dk jksdk tkuk</b></font></span> the word <b><span style='font-family:Ankit'><font size=+1>^^dke canh</b></font></span> Shall be substituted.'] resulting from Industrial and Labour Disputes) Rules, 1973.