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[Cites 0, Cited by 0] [Section 120] [Entire Act]

Union of India - Subsection

Section 120(2) in The Sikh Gurdwaras Act, 1925

(2)Any person having interest in the gurdwara shall, on application to the Secretary of the Committee [* * * * * ] [The words "or a local committee" inserted by Punjab Act 11 of 1944, Section 39 and omitted by Punjab Act 53 of 1953, Section 22.], be furnished with a copy of the whole or any part of such account.