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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Assam - Subsection

Section 21(2) in The Air (Prevention and Control of Pollution) Assam Rules, 1991

(2)The Chairman may undertake tours within India for carrying out the functions of the Board.The Chairman may, with the prior approval of the State Government visit any country outside India.