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[Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(3)(ii) in U.P. Urban Planning and Development Act, 1973

(ii)in the case of the Accountant General, Uttar Pradesh or as the case may be, the Comptroller and Auditor General of India, be the same as he has in connection with the audit of Government accounts, and