Section 3(3) in The Indian Administrative Service (Appointment by Promotion) Regulations, 1955
(3)[ The absence of a member, other than the Chairman or member of the Commission, shall not invalidate the proceedings of the Committee if more than half the members of the Committee had attended its meetings.] [Added vide MHA Notification No. 17/19/68-AIS(III)-A, dated 2/6/69]
