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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(ee) in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

(ee)"Flexible Alternating Current Transmission System (FACTS)" means a power electronics based system and other static equipment that provide control of one or more AC transmission system parameters to enhance controllability and increase power transfer capability;