Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(iii) in The Rajasthan Agricultural Pests and Diseases Act, 1951 (iii)prohibit or restrict the movement or removal of any plant, earth, soil, manure or other thing from one place to another;
