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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(2)(b) in Gujarat Civil Services (Conduct) Rules, 1971

(b)attend a farewell entertainment of a substantially private and informal character held as a mark of regard to himself or to some other Government servant, or to a person who has recently quitted the service of Government on the occassion of the retirement from the service or departure from the district or station, of himself or such other Government servant or persons.