Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 140 in U.P. Revenue Code Rules, 2016 140. Prohibition of payment to certain staff members (Section 165). - No payment shall be made to the staff deputed for the service of the writ of demand or for the execution of any of the processes referred to in section 170.Writ of demand
